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[Cites 0, Cited by 0] [Section 97(8)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(8)(c) in The Central Goods and Services Tax Rules, 2017

(c)for making available grants (on selective basis) for reimbursing legal expenses incurred by a complainant, or class of complainants in a consumer dispute, after its final adjudication;