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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(9) in The Orissa State Electricity (Supply) Rules, 1962

(9)The Chairman of any meeting may direct any member of the Council whose conduct at the meeting in his opinion is disorderly, to withdraw and any such member so ordered shall be deemed to have withdrawn from the meeting even though in fact he may not withdraw.