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State of Kerala - Section

Section 175 in Kerala Factories Rules, 1957

175. Instruction as regards risk.

- Before commencing work, every worker shall be fully instructed on the properties of the materials they have to handle, and of the dangerous arising from any gas, fume, vapour or dust which may be evolved during the process. Workers shall also be instructed in the measures to be taken to deal with such an escape in the event of emergency.