Section 189(1)(a) in The M.P. Motor Vehicles Rules, 1994

[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of Madhya Pradesh - Subsection

Section 189(1)(a) in The M.P. Motor Vehicles Rules, 1994

(a)If the brakes of the trailer or trailers cannot be operated by the driver of the drawing motor vehicle or by some other person carried on that vehicle-

(i)one person on every trailer competent to apply the brakes; and

(ii)one person placed at or near the rear of the last trailer in train in such a position as to be able to have a clear view of the road in rear of the trailer to signal to the drivers of overtaking vehicles and communicate with the driver of the drawing motor vehicle.

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State of Madhya Pradesh - Subsection

Section 189(1)(a) in The M.P. Motor Vehicles Rules, 1994