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[Cites 0, Cited by 0] [Section 52] [Entire Act]

NCT Delhi - Subsection

Section 52(3) in The Delhi Metro Airport Express Line, General Rules, 2010

(3)If smoke or fire is reported on a train between stations, the train operator shall inform the Traffic Controller, drive his train to the next station and detrain passengers and traction power shall then be switched off, and the pantographs of the affected train lowered before traction power is restored to other trains.