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Supreme Court - Daily Orders

Anil Kr. And Ors. vs The State Of Rajasthan And Ors. on 25 January, 2018

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

                                                  1

     ITEM NO.9                           COURT NO.10                  SECTION XV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     M.A. Nos. 155-156 of 2018 in SLP(C) No(s). 31380-31381/2017

     ANIL KR. AND ORS. ETC.ETC.                                          Petitioner(s)

                                                 VERSUS

     THE STATE OF RAJASTHAN AND ORS. ETC.ETC.                           Respondent(s)
     (IA    No.8905/2018-RECALLING    THE    COURTS                  ORDER    and   IA
     No.8906/2018-EXEMPTION FROM FILING O.T.)

     WITH
     MA 157/2018 in SLP(C) No. 33665/2017 (XV)
     (FOR ADMISSION and IA No.8918/2018-EXEMPTION FROM FILING O.T. and
     IA No.8917/2018-RECALLING THE COURTS ORDER)

     Date : 25-01-2018 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)             Mr.   Gopal Subramanium,Sr.Adv.
                                   Ms.   Aishwarya Bhati, AOR
                                   Mr.   Vishwajeet Singh,Adv.
                                   Mr.   VivekRaja,Adv.
                                   Ms.   Wimbie N.T.Sangma,Adv.
                                   Ms.   Vaidruti Mishra,Adv.

     For Respondent(s)             Mr. S.K. Bhattacharya,Adv.
                                   Mr. L.K. Paonam,Adv.
                                   Mr. Niraj Bobby Paonam,Adv.
                                   Mrs.Tomthinnganbi Koijam,Adv.
                                   Mr. Himanshu Gambhir,Adv.

                                   MR.   Gopal Sankaranaryanan,Adv.
                                   Mr.   Rohan Thawani,Adv.
                                   Mr.   Shrutanjaya Bhardwaj,Adv.
                                   Ms.   Pooja Dhar,Adv

                                   Mr. Surya Kant,Adv.
                                   Mr. Pranav Vyas,Adv.
Signature Not Verified
                                   MR. Aditya Pushkal Khanna,Adv.
                                   Mrs. Priyanka Tyagi,Adv.
Digitally signed by
MADHU BALA
Date: 2018.01.25
16:07:13 IST
Reason:
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          UPON hearing the counsel the Court made the following
                             O R D E R

Heard.

Applications are dismissed.

(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER