Supreme Court - Daily Orders
Anil Kr. And Ors. vs The State Of Rajasthan And Ors. on 25 January, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
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ITEM NO.9 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. Nos. 155-156 of 2018 in SLP(C) No(s). 31380-31381/2017
ANIL KR. AND ORS. ETC.ETC. Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN AND ORS. ETC.ETC. Respondent(s)
(IA No.8905/2018-RECALLING THE COURTS ORDER and IA
No.8906/2018-EXEMPTION FROM FILING O.T.)
WITH
MA 157/2018 in SLP(C) No. 33665/2017 (XV)
(FOR ADMISSION and IA No.8918/2018-EXEMPTION FROM FILING O.T. and
IA No.8917/2018-RECALLING THE COURTS ORDER)
Date : 25-01-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Gopal Subramanium,Sr.Adv.
Ms. Aishwarya Bhati, AOR
Mr. Vishwajeet Singh,Adv.
Mr. VivekRaja,Adv.
Ms. Wimbie N.T.Sangma,Adv.
Ms. Vaidruti Mishra,Adv.
For Respondent(s) Mr. S.K. Bhattacharya,Adv.
Mr. L.K. Paonam,Adv.
Mr. Niraj Bobby Paonam,Adv.
Mrs.Tomthinnganbi Koijam,Adv.
Mr. Himanshu Gambhir,Adv.
MR. Gopal Sankaranaryanan,Adv.
Mr. Rohan Thawani,Adv.
Mr. Shrutanjaya Bhardwaj,Adv.
Ms. Pooja Dhar,Adv
Mr. Surya Kant,Adv.
Mr. Pranav Vyas,Adv.
Signature Not Verified
MR. Aditya Pushkal Khanna,Adv.
Mrs. Priyanka Tyagi,Adv.
Digitally signed by
MADHU BALA
Date: 2018.01.25
16:07:13 IST
Reason:
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UPON hearing the counsel the Court made the following
O R D E R
Heard.
Applications are dismissed.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER