Allahabad High Court
Regional Manager, U.P.S.R.T.C. vs Fayyaz Mohd. Khan on 8 July, 2010
Author: R.K. Agrawal
Bench: R.K. Agrawal
Court No. - 32 Case :- SPECIAL APPEAL DEFECTIVE No. - 749 of 2004 Petitioner :- Regional Manager, U.P.S.R.T.C. Respondent :- Fayyaz Mohd. Khan Petitioner Counsel :- M.M. Sahai Respondent Counsel :- Arvind Agarwal Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava UDadhVa.J. Learned counsel for the appellant states that by efflux of time the appeal has been rendered infructuous. It is accordingly dismissed. Order Date :- 8.7.2010 samz