Delhi High Court - Orders
Inpraprastha College Of Women vs Ms Himani Malhotra & Anr on 9 October, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11093/2023
INPRAPRASTHA COLLEGE OF WOMEN ..... Petitioner
Through: Mr. Rajesh Gogna, Advocate.
versus
MS HIMANI MALHOTRA & ANR. ..... Respondents
Through: Mr. Anandh Venkataramani, Mr.
Dhiliban Varadarajan and Mr. J.
Shivam Kumar, Advocates for R-1.
Mr. Mohinder J.S. Rupal, Mr. Hardik
Rupal and Ms. Sachpreet Kaur,
Advocates for University of Delhi.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 09.10.2023 CM APPL. 52051/2023 The present application has been filed under Section 151 of the Code of Civil Procedure, 1908, praying for early hearing of the writ petition.
I do not find any merit in the instant application. The application is accordingly dismissed. W.P.(C) 11093/2023 List on the date already fixed, i.e., 5th March, 2024.
CHANDRA DHARI SINGH, J OCTOBER 9, 2023 pa/db Click here to check corrigendum, if any This is a digitally signed order.
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