Section 86 in The Assam Co-operative Societies Act, 1949
86. Register of members.
- Any register or list of members or shares kept by any registered society shall be prima facie evidence of any of the following particulars entered therein :(a)the date on which the name of any person was entered in such register or list as a member; and(b)the date on which any such member ceased to be a member.
