Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Haryana - Section Section 20A in The Haryana Ceiling of Land Holdings Act, 1972 20A. Bar of appearance of legal practitioner. - Omitted vide Act . 18 of 1978.
