Section 24A(3) in U.P. Consolidation of Holdings Rules, 1954
(3)During the course of the preparation of the Statement of Principles every specific problem of the unit having a bearing on equitable allotment of Chaks shall receive the attention of the Assistant Consolidation Officer and the Consolidation Committee. The principles on which such problems are proposed to be resolved should be in consonance with the provisions of the Act and these Rules, and must be incorporated in the statement.The statement shall also show the details of the "Standard Plots" determined under Rule 20-A.