Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(3)(b) in Chhattisgarh Public Distribution System (Control) Order, 2004

(b)In ITDP areas only 10% of the shops will be allotted to other co-operative societies. For allotment of these fair price shops reserved for other cooperative societies, the ex-serviceman cooperative societies shall be given top priority. 33% of all Fair Price Shops shall be reserved for the Forest Protection Committees and Women's Self help groups. All the remaining shops will be allotted to LAMPS and Gram Panchayats.