Section 42 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
42. Release of animal committed to custody of pound keeper.
- An Animal committed to the custody of the pound-keeper shall not be released otherwise than upon the order in writing of officer issuing the order or attachment, addressed to the pounds-keeper. The officer directing release of the animal shall see that all charges leviable under rule 41 are paid to the pound-keeper.
