Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 7 in Jammu and Kashmir Civil Services (Higher Standard Pay Scale Scheme) Rules, 1996

7. Date of next increment

—The next increment after pay fixation in Higher Standard Pay Scale under these Rules shall be admissible on completion of 12 months of incremental period.