Section 19(1)(i) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(i)execution of the project sanctioned under Section 22 in the area of land entrusted to it for the purpose.

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