Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Himachal Pradesh - Subsection Section 83(4) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005 (4)Every rule made under this Act shall, as soon as may be after they are made be laid before the Legislative Assembly.
