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State of Tamilnadu - Section

Section 241 in Tamil Nadu District Municipalities Act, 1920

241. Power to destroy stray pigs and dogs.

(1)The council may, and, if so directed by the district magistrate, shall, give public notice that unlicensed pigs or dogs straying within specified limits will be destroyed.
(2)When such notice has been given, any person may destroy, in any manner not inconsistent with the terms of the notice, any unlicensed pig or dog (as the case may be) found straying within such limits.General