Supreme Court - Daily Orders
M R Ajayan vs The State Of Kerala on 20 August, 2024
Bench: C.T. Ravikumar, Sanjay Karol
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ITEM NO.38 COURT NO.12 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4887/2024
(Arising out of impugned final judgment and order dated 10-03-2023
in CRLMC No. 5261/2022 passed by the High Court Of Kerala At
Ernakulam)
M R AJAYAN Petitioner(s)
VERSUS
THE STATE OF KERALA & ORS. Respondent(s)
(FOR ADMISSION )
WITH SLP(Crl) No. 7896/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.123334/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.123336/2023-EXEMPTION FROM
FILING O.T.)
Date : 20-08-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Mr. R. Basanth, Sr. Adv.
Mr. Deepak Prakash, AOR
Mr. Sriram P., Adv.
Mr. Vishal Somany, Adv.
Mr. Pawan Kr. Dabas, Adv.
Mr. Kamal Singh Bisht, Adv.
Mr. Raneev Dahiya, Adv.
Mr. Ravindra Singh, Adv.
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Ms. Vishnu Priya, Adv.
Ms. J. Merlyn Rachel, Adv.
Mr. Vardaan Kapoor, Adv.
Mr. Rahul Lakhera, Adv.
Mr. Rahul Suresh, Adv.
Ms. Manshi Sinha, Adv.
Signature Not Verified
Mr. D. K. Devesh, AOR
Mr. Saurabh Ajay Gupta, Adv.
Digitally signed by Dr.
Naveen Rawal
Date: 2024.08.20
17:20:15 IST
Reason: Mr. Nishant Bishnoi, Adv.
Ms. Srishti Prabhakar, Adv.
For Respondent(s) Mr. Deepak Prakash, AOR
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Mr. P.V. Dinesh, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Ms. Anna Oommen, Adv.
Ms. Urvashi Chauhan, Adv.
Mr. Amith Krishnan H, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 3.9.2024 in first ten matters.
(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) DY. REGISTRAR COURT MASTER (NSH)