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State of Madhya Pradesh - Section

Section 19 in The M.P. Municipal Service (Executive) Rules, 1973

19. Confirmation.

- A probationer shall be confirmed in his appointment at the end of his period of probation if-
(i)he has undergone the prescribed training and has passed the departmental examination, if any, and
(ii)the Director certifies that nothing adverse regarding the integrity of the Officer has come to his notice.