Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 65] [Entire Act] State of Rajasthan - Section Section 5 in Rules Under The Indian Oaths Act, 1873 5. Oath for person making affidavit. - "I swear that this may declaration is true; that if, conceals nothing: and that no part of it is false. So help me God."
