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[Cites 0, Cited by 0] [Section 79(4)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(4)(a) in Conduct of Elections Rules, 1961

(a)If the surplus of any candidate to be transferred arises from original votes only, the returning officer shall examine all the papers in the parcel belonging to that candidate, divide the unexhausted papers into sub-parcels according to the next preferences recorded thereon and make a separate sub-parcel of the exhausted papers.