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[Cites 0, Cited by 0] [Section 418] [Entire Act]

State of Uttar Pradesh - Subsection

Section 418(f) in Uttar Pradesh Municipal Corporation Act, 1959

(f)bury or cause to be buried any corpse or part of a corpse in a grave or vault or otherwise in such manner as that the surface of the coffin, or, when no coffin is used, the corpse or part of a corpse shall be at a less depth than six feet from the surface of the ground;