Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 54] [Entire Act] Union of India - Subsection Section 54(2) in The Wakf Act, 1995 (2)The notice referred to in sub-section (1) shall be served in such manner as may be prescribed.
