Section 19 in The Coal Mines Provident Fund Scheme
19. Minutes of Meetings.
(1)The proceedings of a meeting of the Board [@] [The words 'or the committee' 'or members of the committee' 'or of the committee,' 'or members as the case may be' 'or the committee' 'or member' 'or election' 'and/or the committee' omitted by S.R.O. 1360 dated 1.6.56.] shall be circulated to all trustees present in India and thereafter they shall be recorded in a minute book to be kept as a permanent record.(2)The record of the proceedings of each meeting shall be signed by the Chairman after confirmation at the next meeting.
