Madhya Pradesh High Court
Deepak Vishnoi vs The State Of Madhya Pradesh on 4 September, 2024
Author: Vishal Mishra
Bench: Vishal Mishra
1 MCRC-37546-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 37546 of 2024 (DEEPAK VISHNOI Vs THE STATE OF MADHYA PRADESH ) Dated : 04-09-2024 Parties through their learned counsel.
Case diary is not available as reported by the State counsel. Learned counsel for the State is directed to call for the case diary positively by the next date, failing which, the concerned S.H.O. shall appear and mark his presence before this Court to explain the default.
List the matter in the next week.
(VISHAL MISHRA) JUDGE AM Signature Not Verified Signed by: ANINDYA SUNDAR MUKHOPADHYAY Signing time: 05-09-2024 13:15:21