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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(h) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(h)He shall at all times allow Forest Officer having jurisdiction over the area to inspect the premises and the [bamboo or timber or firewood] [Substituted by SRO No. 224/83 OGE No. 573 dated 17.5.1983.] for which permission is granted under Rule 8 and shall produce the permits referred to in Clause (b) for inspection on demand by the officer.