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State of Goa - Section

Section 1 in Goa Waste Management Corporation Act, 2016

1. Short title, extent and commencement.

(1)This Act may be called "The Goa Waste Management Corporation Act, 2016".
(2)It extends to the whole of the State of Goa.
(3)It shall come into force on such date as the Government may, by notification in the Official Gazette, appoint.