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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(2)Every manufacture or repairer of, or dealer in weight or measure shall make an application for the renewal of a licence 45 days before the expiry of validity of the licence the Controller in the appropriate form set out in Schedule V-A.