Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 7 March, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021 & I.As. 13004/2021, 16453/2021, 16455/2021,
4234/2023, 4583/2023
SOTKON SP SLU ..... Plaintiff
Through: Ms. Devyani Nath and Mr. Shiv
Mehrotra, Advocates.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through: Mr. Anshul Goel and Mr. Ranjeev
Kumar, Advocates for D-1 to 3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 07.03.2024
1. Hon'ble Mr. Justice Sanjeev Narula is not holding Court today.
2. Re-notify on 26th April, 2024.
BY ORDER (COURT MASTER) MARCH 7, 2024 as This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/03/2024 at 23:29:08