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Delhi High Court - Orders

Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 7 March, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~17
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 484/2021 & I.As. 13004/2021, 16453/2021, 16455/2021,
                                                4234/2023, 4583/2023
                                                SOTKON SP SLU                                                                      ..... Plaintiff
                                                                                      Through:                Ms. Devyani Nath and Mr. Shiv
                                                                                                              Mehrotra, Advocates.

                                                                                      versus

                                                WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
                                                                                          ..... Defendants
                                                            Through: Mr. Anshul Goel and Mr. Ranjeev
                                                                     Kumar, Advocates for D-1 to 3.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 07.03.2024

1. Hon'ble Mr. Justice Sanjeev Narula is not holding Court today.

2. Re-notify on 26th April, 2024.

BY ORDER (COURT MASTER) MARCH 7, 2024 as This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/03/2024 at 23:29:08