Section 29(2)(b) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

(b)read the relevant entry in the list of voters in full and ask him whether he is the person referred to in that entry;

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