Section 9(2E)(b) in The Punjab Passengers and Goods Taxation Rules, 1952

[Cites 0, Cited by 0] [Section 9(2E)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(2E)(b) in The Punjab Passengers and Goods Taxation Rules, 1952

(b)in respect of Compressed Natural Gas bus plying on a route part of which lies in Delhi and whose permit is required to be countersigned by Delhi State Transport authorities-

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State of Haryana - Subsection

Section 9(2E)(b) in The Punjab Passengers and Goods Taxation Rules, 1952