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[Cites 0, Cited by 0] [Section 375] [Entire Act]

NCT Delhi - Subsection

Section 375(2) in The New Delhi Municipal Council Act, 1994

(2)Such magistrates shall be called municipal magistrates and shall besides the trial of offences as aforesaid, exercise all other powers and discharge all other functions of a magistrate as provided in this Act or any rule, regulation of bye-law made thereunder.