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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(3) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920

(3)The [State Government] [The words 'Provincial Government' were Substituted For the words 'local Government' by the A.O.1937 and the word 'State' was Substituted For Provincial by the A.O.1950.] may also, by notification in the (Official Gazette) extend to the union or other local area concerned all or any of the provisions of (the Andhra Pradesh (andhra area) District Municipalities Act, 1920) and may declare such extension to be subject to such restrictions and modifications as they think fit.