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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(6)(xxii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(xxii)establish, maintain and manage colleges, teaching departments, institutions of research or specialized studies, laboratories, libraries, museums and halls;