Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109A] [Entire Act] Union of India - Subsection Section 109A(f) in The Drugs and Cosmetics Rules, 1945 (f)to provide, wherever required, an indication that the device contains medicinal or biological substance;
