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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

Union of India - Subsection

Section 101(2)(j) in The Merchant Shipping Act, 1958

(j)payment of compensation for personal injury or death caused by accident [arising out of employment or] [Substituted for the words 'arising out of and' by Act No. 32 of 2014.] in the course of employment;