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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 10 in University of Hyderabad Act, 1974

10. Officers of the University.-

The following shall be the officers of the University -
(1)The Chancellor;
(2)The Vice-Chancellor;
(3)The Pro-Vice-Chancellor or, if more than one are appointed, the Pro-Vice-Chancellors.
(4)The Deans of Schools;
(5)The Registrar;
(6)The Finance Officer; and
(7)Such other officers as may be declared by the Statutes to be officers of the University