Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177] [Entire Act] NCT Delhi - Subsection Section 177(4) in The New Delhi Municipal Council Act, 1994 (4)The Chairperson may require the owners of such groups or block of premises to maintain the work executed under this section.
