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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(a) in The Orissa Animal Contagious Diseases Act, 1949

(a)removes, from any part of the State of Orissa any animals alive or dead, or any part of an animal, or any fodder, bedding or other thing in contravention of a notification issued under Section 9;