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[Cites 0, Cited by 0] [Section 226] [Entire Act]

State of Goa - Subsection

Section 226(4) in The Goa Panchayat Raj Act, 1994

(4)[ No suit shall lie against the Government for carrying out any development activities specified in Schedules I and II to the Act or any other development work.] [Inserted by the Amendment Act 1 of 1997.]