Delhi High Court - Orders
Haryana Vidyut Prasaran Nigam Limited ... vs M/S Cobra Instalaciones Y Services Sa ... on 17 May, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~3 to 7 & 10 to 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 4/2021 & IA 35/2021 (stay), IA 36/2021 (delay)
HARYANA VIDYUT PRASARAN NIGAM
LIMITED (HVPNL) ..... Petitioner
Through Ms Sonia Madan, Ms Iti Agarwal,
Mr Aayush Sai, Mr Raghujeet Singh Madan,
Advocates.
versus
M/S COBRA INSTALACIONES Y SERVICES
SA AND SHYAM INDUS POWER
SOLUTION PVT LTD JV ..... Respondent
Through Mr Tanmay Mehta, Mr Pankaj Kumar
Singh, Advocates.
WITH
$~4
+ O.M.P. (COMM) 5/2021 & IA 41/2021 (stay)
HARYANA VIDYUT PRASARAN NIGAM
LIMITED HVPNL ..... Petitioner
Through Ms Sonia Madan, Ms Iti Agarwal,
Mr Aayush Sai, Mr Raghujeet Singh Madan,
Advocates.
versus
M/S COBRA INSTALACIONES Y SERVICES SA
AND SHYAM INDUS POWER SOLUTION
PVT LTD JV ..... Respondent
Through Mr Tanmay Mehta, Mr Pankaj Kumar
Singh, Advocates.
WITH
$~5
+ O.M.P. (COMM) 6/2021 & IA 47/2021 (stay)
HARYANA VIDYUT PRASARAN NIGAM
LIMITED HVPNL ..... Petitioner
Through Ms Sonia Madan, Ms Iti Agarwal,
Mr Aayush Sai, Mr Raghujeet Singh Madan,
Signature Not Verified
digitally signed
by:DUSHYANT
RAWAL
Advocates.
versus
M/S COBRA INSTALACIONES Y SERVICES
SA AND SHYAM INDUS POWER
SOLUTION PVT LTD JV ..... Respondent
Through Mr Tanmay Mehta, Mr Pankaj Kumar
Singh, Advocates.
WITH
$~6
+ O.M.P. (COMM) 7/2021 & IA 50/2021 (stay)
HARYANA VIDYUT PRASARAN NIGAM
LIMITED HVPNL ..... Petitioner
Through Ms Sonia Madan, Ms Iti Agarwal,
Mr Aayush Sai, Mr Raghujeet Singh Madan,
Advocates.
versus
M/S COBRA INSTALACIONES Y SERVICES
SA AND SHYAM INDUS POWER
SOLUTION PVT LTD JV ..... Respondent
Through Mr Tanmay Mehta, Mr Pankaj Kumar
Singh, Advocates.
WITH
$~7
+ O.M.P. (COMM) 8/2021 & IA 53/2021 (stay), IA 54/2021 (delay)
HARYANA VIDYUT PRASARAN NIGAM
LIMITED (HVPNL) ..... Petitioner
Through Ms Sonia Madan, Ms Iti Agarwal,
Mr Aayush Sai, Mr Raghujeet Singh Madan,
Advocates.
versus
M/S COBRA INSTALACIONES Y SERVICES SA
AND SHYAM INDUS POWER SOLUTION
PVT LTD JV ..... Respondent
Through Mr Tanmay Mehta, Mr Pankaj Kumar
Singh, Advocates.
WITH
$~10
Signature Not Verified
digitally signed
by:DUSHYANT
RAWAL
+ OMP (COMM.) 597/2020
M/S COBRA INSTALACIONES Y SERVICIOS S A
SHYAM INDUS POWERSOLUTION PVT.
LTD. J V ....... Petitioner
Through Mr Tanmay Mehta, Mr Pankaj Kumar,
Advocates.
versus
HARYANA VIDYUR PRASARAN NIGAM
LTD. HPVNL. ............Respondent
Through Ms Sonia Madan, Ms Iti Agarwal,
Mr Aayush Sai, Mr Raghujeet Singh Madan,
Advocates.
WITH
$~11
+ OMP (COMM.) 598/2020
M/S COBRA INSTALACIONES Y SERVICIOS S A
SHYAM INDUS POWERSOLUTION PVT.
LTD. J V ....... Petitioner
Through Mr Tanmay Mehta, Mr Pankaj Kumar,
Advocates.
versus
HARYANA VIDYUR PRASARAN NIGAM
LTD. HPVNL. ............Respondent
Through Ms Sonia Madan, Ms Iti Agarwal,
Mr Aayush Sai, Mr Raghujeet Singh Madan,
Advocates.
WITH
$~12
+ OMP (COMM.) 599/2020
M/S COBRA INSTALACIONES Y SERVICIOS S A
SHYAM INDUS POWERSOLUTION PVT.
LTD. J V ....... Petitioner
Through Mr Tanmay Mehta, Mr Pankaj Kumar,
Advocates.
Signature Not Verified
digitally signed
by:DUSHYANT
RAWAL
versus
HARYANA VIDYUR PRASARAN NIGAM
LTD. HPVNL. ............Respondent
Through Ms Sonia Madan, Ms Iti Agarwal,
Mr Aayush Sai, Mr Raghujeet Singh Madan,
Advocates.
WITH
$~13
+ OMP (COMM.) 600/2020
M/S COBRA INSTALACIONES Y SERVICIOS S A
SHYAM INDUS POWERSOLUTION PVT.
LTD. J V ....... Petitioner
Through Mr Tanmay Mehta, Mr Pankaj Kumar,
Advocates.
versus
HARYANA VIDYUR PRASARAN NIGAM
LTD. HPVNL. ............Respondent
Through Ms Sonia Madan, Ms Iti Agarwal,
Mr Aayush Sai, Mr Raghujeet Singh Madan,
Advocates.
AND
$~14
+ OMP (COMM.) 601/2020
M/S COBRA INSTALACIONES Y SERVICIOS S A
SHYAM INDUS POWERSOLUTION PVT.
LTD. J V ....... Petitioner
Through Mr Tanmay Mehta, Mr Pankaj Kumar,
Advocates.
versus
HARYANA VIDYUR PRASARAN NIGAM
LTD. HPVNL. ............Respondent
Signature Not Verified
digitally signed
by:DUSHYANT
RAWAL
Through Ms Sonia Madan, Ms Iti Agarwal,
Mr Aayush Sai, Mr Raghujeet Singh Madan,
Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 17.05.2021 [Hearing held through videoconferencing]
1. A request for an adjournment is made on behalf of Mr Sameer Malik, learned counsel who appears for Haryana Vidyut Prasaran Nigam Limited (HVPNL). It is stated that he has tested positive for Covid-19 and therefore, is unable to join the proceedings.
2. The learned counsel for the respondent has no objection to the said request.
3. Accordingly, list on 19.07.2021.
4. The date already fixed, that is, 13.07.2021 in O.M.P. (COMM) 598/2020, O.M.P. (COMM) 599/2020, O.M.P. (COMM) 600/2020 and O.M.P. (COMM) 601/2020, is cancelled.
VIBHU BAKHRU, J MAY 17, 2021 pkv Signature Not Verified digitally signed by:DUSHYANT RAWAL