Section 402(2)(a) in The City of Nagpur Corporation Act, 1948

[Cites 0, Cited by 0] [Section 402(2)] [Section 402] [Entire Act]

Nagpur Province - Subsection

Section 402(2)(a) in The City of Nagpur Corporation Act, 1948

(a)to produce any record, correspondence, plan or other document which is in his possession or under his control or which is recorded or filed in his office or in the office of any officer or servant of the Corporation, or

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Nagpur Province - Subsection

Section 402(2)(a) in The City of Nagpur Corporation Act, 1948