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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(3)(e) in The Bihar School Examination Board Act, 1952

(e)shall arrange for the assessment of attainments of pupils presenting themselves for examinations, as exhibit from their day to day records in the school of which they are pupils;