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Patna High Court - Orders

M/S Darcl Logistics Ltd. vs The State Of Bihar Through The ... on 19 January, 2026

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Miscellaneous Appeal No.536 of 2024
                  ======================================================
                  M/s DARCL Logistics Ltd.

                                                                          ... ... Appellant/s
                                                    Versus
                  The State of Bihar through the Commissioner of Commercial Taxes

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s    :     Mr. Alok Kumar, Advocate
                  For the Respondent/s   :     Mr. Government Pleader 7
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
                          and
                          HONOURABLE MR. JUSTICE RAMESH CHAND
                  MALVIYA
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE NANI TAGIA)

4    19-01-2026

On the prayer of learned counsel for the appellant, list this appeal on 17.02.2026.

(Nani Tagia, J) ( Ramesh Chand Malviya, J) nishant/-

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