Patna High Court - Orders
M/S Darcl Logistics Ltd. vs The State Of Bihar Through The ... on 19 January, 2026
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.536 of 2024
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M/s DARCL Logistics Ltd.
... ... Appellant/s
Versus
The State of Bihar through the Commissioner of Commercial Taxes
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Alok Kumar, Advocate
For the Respondent/s : Mr. Government Pleader 7
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CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
and
HONOURABLE MR. JUSTICE RAMESH CHAND
MALVIYA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NANI TAGIA)
4 19-01-2026On the prayer of learned counsel for the appellant, list this appeal on 17.02.2026.
(Nani Tagia, J) ( Ramesh Chand Malviya, J) nishant/-
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