Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(3) in The Bengal Smoke-Nuisances Act, 1905 (3)"the Commission" means the [West Bengal] [Words substituted for the word 'Bengal' by W.B. Act 50 of 1978.] Smoke-nuisances Commission constituted under this Act;
