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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Jharkhand - Subsection

Section 28(2)(b) in The Chota Nagpur Rural Police Act, 1914

(b)attach the holding of such proprietor or tenure-holder, and retain possession of the same until such amount has been recovered out of the income derivable therefrom.