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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(j) in Maharashtra Horticulture Development Corporation Act, 1984

(j)Representatives of the [lead banks] [These words were substituted for the words 'lead dank' by Maharashtra 18 of 1990, Section 2.]not exceeding two, to be nominated by the State Government;