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State of Bihar - Section

Section 17 in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

17. Monitoring of meeting of the Gram Sabha.

- The Executive officer, after each three months shall table the progress report concerned with the meetings of the Gram Sabha in the meetings of the Panchayat Samiti. He shall forward such report to the Chief Executive Officer of the Zila Parishad as well for taking further necessary action.