Allahabad High Court
Ram Gopal Yadav vs Union Of India And Others on 8 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 38566 of 2010 Petitioner :- Ram Gopal Yadav Respondent :- Union Of India And Others Petitioner Counsel :- R.M. Saggi Respondent Counsel :- Govind Saran Hon'ble Shishir Kumar,J.
Put up this case on 15.7.2010 as a fresh.
In the mean time learned standing counsel, Sri Tarun Verma will file a counter affidavit. The supplementary affidavit filed today may be kept on record. On the basis of the statement made by Sri Tarun Verma, it is provided that on the basis of inquiry report, no action should be taken against the petitioner.
Order Date :- 8.7.2010 V.Sri/-