Section 193(2) in Telangana Panchayat Raj Act, 2018
(2)All moneys received by the Zilla Praja Parishad shall be lodged in the nearest Government Treasury:Provided that the amounts received as funds relating to all development programmes, Centre or State and any other Development Institution Funds shall be lodged in nearby Nationalized Banks or Cooperative Banks or Post Offices in the manner prescribed.
